Allahabad High Court
Mohd. Farooq vs State Of U.P. on 16 March, 2016
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 498 of 2016 Applicant :- Mohd. Farooq Opposite Party :- State Of U.P. Counsel for Applicant :- Dadu Ram Shukla (D.R. Shu,Alok Srivastava,Manoj Kumar Singh Counsel for Opposite Party :- Govt. Adcocate Hon'ble Bachchoo Lal,J.
Rejoinder affidavit filed on behalf of applicant be taken on record.
On the request of learned counsel for the applicant, list after two weeks.
Order Date :- 16.3.2016 Jitendra