Allahabad High Court
Shri Thakur Janki Balllabh Ji ... vs Shri Deo Das And Another on 8 March, 2016
Bench: Sudhir Agarwal, Ram Surat (Maurya)
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL No. - 826 of 2012 Appellant :- Shri Thakur Janki Balllabh Ji Maharaj Virajman Evam Thakur Respondent :- Shri Deo Das And Another Counsel for Appellant :- Dr. H.N. Tripathi,Manu Saxena,Mohit Kumar, Ajit Kumar Counsel for Respondent :- Akhilesh Kumar Mishra,S.V. Goswami,Sandeep Saxena Hon'ble Sudhir Agarwal,J.
Hon'ble Ram Surat Ram (Maurya),J.
Passed over for the day on account of illness of Sri Ajit Kumar learned counsel for the appellant.
Order Date :- 8.3.2016 Pravin