Allahabad High Court
Mohammad Irshad Khan @ Dhili ( ... vs State Of U.P. on 8 March, 2016
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10934 of 2015 Applicant :- Mohammad Irshad Khan @ Dhili ( Fourth Bail ) Opposite Party :- State Of U.P. Counsel for Applicant :- Sheikh Mohammad Ali Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
On the request of learned counsel for the applicant, list on 17.03.2016.
Order Date :- 8.3.2016 Jitendra