Mohammad Irshad Khan @ Dhili ( ... vs State Of U.P.

Citation : 2016 Latest Caselaw 56 ALL
Judgement Date : 8 March, 2016

Allahabad High Court
Mohammad Irshad Khan @ Dhili ( ... vs State Of U.P. on 8 March, 2016
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10934 of 2015
 

 
Applicant :- Mohammad Irshad Khan @ Dhili ( Fourth Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sheikh Mohammad Ali
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicant, list on 17.03.2016.

Order Date :- 8.3.2016 Jitendra