Allahabad High Court
Tinkoo vs State Of U.P. on 8 March, 2016
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10256 of 2015 Applicant :- Tinkoo Opposite Party :- State Of U.P. Counsel for Applicant :- Ashok Kumar Mishra Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned counsel for the applicant prays for and is granted 10 days' time to file rejoinder affidavit.
List thereafter.
Order Date :- 8.3.2016 Jitendra