Allahabad High Court
Sudhir Kumar vs Smt. Seema on 14 March, 2016
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- CRIMINAL REVISION No. - 3121 of 2003 Revisionist :- Sudhir Kumar Opposite Party :- Smt. Seema Counsel for Revisionist :- S.K. Tyagi Counsel for Opposite Party :- A.G.A.,R.P. Singh Hon'ble Sudhir Agarwal,J.
Passed over for the day on account of illness of Sri S.K. Tyagi learned counsel for the revisionist.
Order Date :- 14.3.2016 Pravin