Allahabad High Court
Shyam Bihari Rawat vs State Of U.P. on 8 March, 2016
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 279 of 2016 Applicant :- Shyam Bihari Rawat Opposite Party :- State Of U.P. Counsel for Applicant :- Ajay Kumar Misra,Anil Kumar Mishra Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Rejoinder affidavit has been filed on behalf of the applicant be taken on record.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 8.3.2016 A.