Allahabad High Court
State Through Central Bureau Of ... vs Karunesh Kumar Trpathi (U/S 378 ... on 8 March, 2016
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- U/S 482/378/407 No. - 1466 of 2001 Applicant :- State Through Central Bureau Of Investigation,(U/S 378(3) Opposite Party :- Karunesh Kumar Trpathi (U/S 378 (3) Cr.P.C.) Counsel for Applicant :- Bireshwar Nath Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list in the next cause list.
In the meantime learned counsel for the applicant may submit the correct address of opposite party.
Order Date :- 8.3.2016 A.