Dularey ( Second Bail ) vs State Of U.P.

Citation : 2016 Latest Caselaw 42 ALL
Judgement Date : 8 March, 2016

Allahabad High Court
Dularey ( Second Bail ) vs State Of U.P. on 8 March, 2016
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 1191 of 2016
 

 
Applicant :- Dularey ( Second Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kaushal Kishore Tewari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant, list in the next cause list.

Order Date :- 8.3.2016 A.