Allahabad High Court
Lallan Khan vs State Of U.P. on 14 March, 2016
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10207 of 2015 Applicant :- Lallan Khan Opposite Party :- State Of U.P. Counsel for Applicant :- Devki Nandan Srivastava,Abhishek Srivastava Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A. prays for and is granted further two weeks' time to file counter affidavit.
List thereafter.
Order Date :- 14.3.2016 Jitendra