Allahabad High Court
Ashish Kumar Singh vs State Of U.P. And 2 Others on 4 March, 2016
Bench: Pradeep Kumar Baghel
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 2386 of 2016 Petitioner :- Ashish Kumar Singh Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Shailendra,Daya Shankar Singh Counsel for Respondent :- C.S.C.,Mrigraj Singh Hon'ble Pradeep Kumar Singh Baghel,J.
List in the next cause list.
Order Date :- 4.3.2016 AU