Allahabad High Court
Shakuntala vs State Of U.P. on 14 March, 2016
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 8802 of 2015 Applicant :- Shakuntala Opposite Party :- State Of U.P. Counsel for Applicant :- Lalji Prasad Shukla Counsel for Opposite Party :- Govt. Advocate,Pradeep Kr. Singh Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant list in the next cause list.
Order Date :- 14.3.2016 A.