Allahabad High Court
Samir @ Sanis @ Altaf vs State Of U.P. on 11 March, 2016
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9931 of 2015 Applicant :- Samir @ Sanis @ Altaf Opposite Party :- State Of U.P. Counsel for Applicant :- Ghanshyam Srivastava Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
On the request of learned counsel for the applicant, list in the next cause list.
Order Date :- 11.3.2016 Jitendra