Allahabad High Court
Neeraj Kumar Verma @ Vishal vs State Of U.P. on 11 March, 2016
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 8838 of 2015 Applicant :- Neeraj Kumar Verma @ Vishal Opposite Party :- State Of U.P. Counsel for Applicant :- Umesh Chandra Vishwakarma,Dhirendra Pratap Singh,Harshit Singh,Neeraj Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 11.3.2016 A.