Allahabad High Court
Ravindra Singh @ Rinku vs State Of U.P. on 11 March, 2016
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 1096 of 2015 Applicant :- Ravindra Singh @ Rinku Opposite Party :- State Of U.P. Counsel for Applicant :- Satyendra Kumar Singh,Abhishek Mishra,Peeyush Tripathi,S.P.Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 11.3.2016 A.