Allahabad High Court
Virendra @ Mulayam Yadav vs State Of U.P. on 11 March, 2016
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 737 of 2016 Applicant :- Virendra @ Mulayam Yadav Opposite Party :- State Of U.P. Counsel for Applicant :- Vimal Kishor Singh,Surendra Kumar Counsel for Opposite Party :- Govt. Advocacte Hon'ble Bachchoo Lal,J.
Learned A.G.A. prays for and is granted further 10 days' time to file counter affidavit.
List thereafter.
Order Date :- 11.3.2016 Jitendra