Virendra @ Mulayam Yadav vs State Of U.P.

Citation : 2016 Latest Caselaw 318 ALL
Judgement Date : 11 March, 2016

Allahabad High Court
Virendra @ Mulayam Yadav vs State Of U.P. on 11 March, 2016
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 737 of 2016
 

 
Applicant :- Virendra @ Mulayam Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vimal Kishor Singh,Surendra Kumar
 
Counsel for Opposite Party :- Govt. Advocacte
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. prays for and is granted further 10 days' time to file counter affidavit.

List thereafter.

Order Date :- 11.3.2016 Jitendra