Allahabad High Court
State Of U.P. Thru' Collector ... vs Murti Devi on 10 March, 2016
Bench: Sudhir Agarwal, Ram Surat (Maurya)
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL No. - 246 of 2014 Appellant :- State Of U.P. Thru' Collector Bijnor & Another Respondent :- Murti Devi Counsel for Appellant :- Shrish Chandra, S.C. Hon'ble Sudhir Agarwal,J.
Hon'ble Ram Surat Ram (Maurya),J.
This appeal is wrongly connected. Let it be de-linked.
Order Date :- 10.3.2016 Pravin