Allahabad High Court
C/M Rashtriya Inter College, ... vs State Of U.P. And 4 Others on 4 March, 2016
Bench: Pradeep Kumar Baghel
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 1663 of 2016 Petitioner :- C/M Rashtriya Inter College, Arampur And Another Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Saurabh Pratap Singh,Ajeet Kumar Shukla Counsel for Respondent :- C.S.C.,Deo Dayal Hon'ble Pradeep Kumar Singh Baghel,J.
Put up this case on 28.03.2016 in the additional cause list.
Order Date :- 4.3.2016 AU