Allahabad High Court
Sampat Kumar Chaubey And 26 Others vs State Of U.P. And 5 Others on 4 March, 2016
Bench: Pradeep Kumar Baghel
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 50183 of 2015 Petitioner :- Sampat Kumar Chaubey And 26 Others Respondent :- State Of U.P. And 5 Others Counsel for Petitioner :- L.P. Singh,Tarak Nath Singh Counsel for Respondent :- C.S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
List in the next cause list.
Order Date :- 4.3.2016 AU