Allahabad High Court
Smt. Shyamkala vs State Of U.P. Through Secy. Deptt. ... on 9 March, 2016
Bench: Ritu Raj Awasthi
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 5 Case :- SERVICE SINGLE No. - 987 of 2012 Petitioner :- Smt. Shyamkala Respondent :- State Of U.P. Through Secy. Deptt. Of Minor Irrigation Lko. Counsel for Petitioner :- Rakesh Kumar Saini Counsel for Respondent :- C.S.C. Hon'ble Ritu Raj Awasthi,J.
Adjourned on the reported illness of learned counsel for petitioner.
List again.
Order Date :- 9.3.2016 Santosh/-