Allahabad High Court
Smt. Meena Kumari And Others vs Rajesh Swami And Another on 9 March, 2016
Bench: Sudhir Agarwal, Ram Surat (Maurya)
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 952 of 2006 Appellant :- Smt. Meena Kumari And Others Respondent :- Rajesh Swami And Another Counsel for Appellant :- Amit Srivastava Hon'ble Sudhir Agarwal,J.
Hon'ble Ram Surat Ram (Maurya),J.
1. Steps taken.
2. Office shall verify and proceed accordingly.
Order Date :- 9.3.2016 Pravin