Allahabad High Court
Smt. Geeta Devi And Others vs United India Insurance Co. Ltd. ... on 9 March, 2016
Bench: Sudhir Agarwal, Ram Surat (Maurya)
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 209 of 2007 Appellant :- Smt. Geeta Devi And Others Respondent :- United India Insurance Co. Ltd. And Another Counsel for Appellant :- Ram Singh,P.K. Agarwal Hon'ble Sudhir Agarwal,J.
Hon'ble Ram Surat Ram (Maurya),J.
1. Steps taken.
2. Office shall verify and proceed accordingly.
Order Date :- 9.3.2016 Pravin