Allahabad High Court
Shashi Prabha vs State Of U.P. And 2 Others on 9 March, 2016
Bench: Pradeep Kumar Baghel
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 11050 of 2016 Petitioner :- Shashi Prabha Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Avinash Pandey Counsel for Respondent :- C.S.C.,Bhola Nath Yadav Hon'ble Pradeep Kumar Singh Baghel,J.
Put up this case as supplementary fresh on 29.03.2016.
Order Date :- 9.3.2016 AU