Allahabad High Court
Ratnottama And Another vs State Of U.P. Through Principal ... on 9 March, 2016
Bench: Ritu Raj Awasthi
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 5 Case :- SERVICE SINGLE No. - 2123 of 2011 Petitioner :- Ratnottama And Another Respondent :- State Of U.P. Through Principal Secy.Dept.Of Karmik Lucknow Counsel for Petitioner :- Rajeev Singh Counsel for Respondent :- C.S.C. Hon'ble Ritu Raj Awasthi,J.
Adjourned on the request of learned counsel for petitioners.
List again.
Order Date :- 9.3.2016 Santosh/-