Allahabad High Court
Manoj Kumar & 3 Ors. vs State Of U.P. Through Prin. Secy. ... on 9 March, 2016
Bench: Ritu Raj Awasthi
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 5 Case :- SERVICE SINGLE No. - 4284 of 2012 Petitioner :- Manoj Kumar & 3 Ors. Respondent :- State Of U.P. Through Prin. Secy. Rajya Sampatti Vibhag Lko. Counsel for Petitioner :- O.P.Srivastava,Virendra Kumar Dubey Counsel for Respondent :- C.S.C.,Suresh Chandra Yadav Hon'ble Ritu Raj Awasthi,J.
Adjourned on the reported illness of Mr. Suresh Chandra Yadav, learned counsel for opposite party.
List again.
Order Date :- 9.3.2016 Santosh/-