Allahabad High Court
Maharaj Singh vs Smt. Kumud Board on 9 March, 2016
Bench: Sudhir Agarwal, Ram Surat (Maurya)
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL No. - 488 of 1998 Appellant :- Maharaj Singh Respondent :- Smt. Kumud Board Counsel for Appellant :- Kamal Singh Yadav,B.Dayal,V.Sahai Counsel for Respondent :- Pankaj Mithal Hon'ble Sudhir Agarwal,J.
Hon'ble Ram Surat Ram (Maurya),J.
1. It appears that record of Court below has not been received so far.
2. Office shall ensure summoning of lower Court record within three weeks
3. Steps be taken within a week.
Order Date :- 9.3.2016 Pravin