Allahabad High Court
Mohd Shahid ( Second Bail ) vs State Of U.P. on 9 March, 2016
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9619 of 2015 Applicant :- Mohd Shahid ( Second Bail ) Opposite Party :- State Of U.P. Counsel for Applicant :- Vikas Verma Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
On the request of learned counsel for the applicant, list after two weeks.
Order Date :- 9.3.2016 Jitendra