Allahabad High Court
Pawan Kumar Kesherwani vs Smt. Rehana Begum & Others on 9 March, 2016
Bench: Sudhir Agarwal, Ram Surat (Maurya)
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 432 of 2007 Appellant :- Pawan Kumar Kesherwani Respondent :- Smt. Rehana Begum & Others Counsel for Appellant :- Ram Singh Hon'ble Sudhir Agarwal,J.
Hon'ble Ram Surat Ram (Maurya),J.
1. Steps taken.
2. Office shall verify and proceed accordingly.
Order Date :- 9.3.2016 Pravin