Smt.Sanyogita And Others vs Ram Briksha Prajapati And Others

Citation : 2016 Latest Caselaw 147 ALL
Judgement Date : 9 March, 2016

Allahabad High Court
Smt.Sanyogita And Others vs Ram Briksha Prajapati And Others on 9 March, 2016
Bench: Sudhir Agarwal, Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 444 of 2008
 

 
Appellant :- Smt.Sanyogita And Others
 
Respondent :- Ram Briksha Prajapati And Others
 
Counsel for Appellant :- B.S.Pandey
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ram Surat Ram (Maurya),J.

1. Steps taken.

2. Office shall verify and proceed accordingly.

Order Date :- 9.3.2016 Pravin