Allahabad High Court
Smt. Luxmi Dubey vs State Of U.P. And 4 Ors on 9 March, 2016
Bench: Bala Krishna Narayana, Naheed Ara Moonis
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CRIMINAL MISC. WRIT PETITION No. - 11485 of 2015 Petitioner :- Smt. Luxmi Dubey Respondent :- State Of U.P. And 4 Ors Counsel for Petitioner :- Kamal Kishor Mishra Counsel for Respondent :- Govt. Advocate Hon'ble Bala Krishna Narayana,J.
Hon'ble Naheed Ara Moonis,J.
In compliance of the order dated 15.2.2016 the Investigating Officer appeared before us and has filed his personal affidavit.
Learned A.G.A. prays for and is allowed six weeks further time to trace out the missing person.
List this case on 27.4.2016.
On that date the Investigating Officer of this case shall again appear before this Court and file progress report of the investigation.
Copy of this order shall be given to learned A.G.A. forthwith.
Order Date :- 9.3.2016 RU