Allahabad High Court
Rajesh Yadav vs State Of Up on 9 March, 2016
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 1809 of 2016 Applicant :- Rajesh Yadav Opposite Party :- State Of Up Counsel for Applicant :- Amrit Kumar Tiwari Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted two weeks' time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 9.3.2016 A.