Allahabad High Court
Harijee Mishra And 11 Others vs State Of U.P. And 3 Others on 4 March, 2016
Bench: Pradeep Kumar Baghel
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 63312 of 2015 Petitioner :- Harijee Mishra And 11 Others Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Hausihla Prasad Mishra Counsel for Respondent :- C.S.C.,Inteshwar Nath Singh Hon'ble Pradeep Kumar Singh Baghel,J.
List in the next cause list.
Order Date :- 4.3.2016 AU