Harijee Mishra And 11 Others vs State Of U.P. And 3 Others

Citation : 2016 Latest Caselaw 11 ALL
Judgement Date : 4 March, 2016

Allahabad High Court
Harijee Mishra And 11 Others vs State Of U.P. And 3 Others on 4 March, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 63312 of 2015
 

 
Petitioner :- Harijee Mishra And 11 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Hausihla Prasad Mishra
 
Counsel for Respondent :- C.S.C.,Inteshwar Nath Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List in the next cause list.

Order Date :- 4.3.2016 AU