Allahabad High Court
Rajendra Prasad And 9 Others vs State Of U.P. And 10 Others on 28 March, 2016
Bench: Pradeep Kumar Baghel
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 11608 of 2016 Petitioner :- Rajendra Prasad And 9 Others Respondent :- State Of U.P. And 10 Others Counsel for Petitioner :- Shravan Kumar Dubey Counsel for Respondent :- Kailash Singh Kushwaha Hon'ble Pradeep Kumar Singh Baghel,J.
Sri K.S. Kushwaha has put in appearance on behalf of respondent no.2.
As prayed by him, two weeks time is granted to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.
List this case on 18.04.2016 among top ten cases.
Order Date :- 28.3.2016 AU