Salek Chand vs State Of U.P. And 4 Others

Citation : 2016 Latest Caselaw 1 ALL
Judgement Date : 4 March, 2016

Allahabad High Court
Salek Chand vs State Of U.P. And 4 Others on 4 March, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 6210 of 2016
 

 
Petitioner :- Salek Chand
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Lakshmi Kant Trigunait,Dev Kant Trigunait
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up this case on 30.03.2016 in the additional cause list.

Order Date :- 4.3.2016 AU