Allahabad High Court
Salek Chand vs State Of U.P. And 4 Others on 4 March, 2016
Bench: Pradeep Kumar Baghel
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 6210 of 2016 Petitioner :- Salek Chand Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Lakshmi Kant Trigunait,Dev Kant Trigunait Counsel for Respondent :- C.S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
Put up this case on 30.03.2016 in the additional cause list.
Order Date :- 4.3.2016 AU