Allahabad High Court
Krishna Kumar vs Union Of India Thru. Secy., ... on 28 July, 2016
Bench: Amreshwar Pratap Sahi, Vijay Laxmi
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 1 C. M. Application No.70625 of 2016 in re: Case :- MISC. BENCH No. - 13304 of 2016 Petitioner :- Krishna Kumar Respondent :- Union Of India Thru. Secy., Ministry Of Passport & Anr. Counsel for Petitioner :- Sandeep Kumar Pandey Counsel for Respondent :- A.S.G. Hon'ble Amreshwar Pratap Sahi,J.
Hon'ble Dr. Vijay Laxmi,J.
Heard learned Counsel for the applicant.
The date '12.1.1981' is stated to have been wrongly transcribed as '12.1.1991'. The contention is correct.
As the mistake is inadvertent, the application is allowed. The date shall be read as 12.1.1981 in our order dated 4.7.2016.
Order Date :- 28.7.2016 lakshman [Dr. Vijay Laxmi, J.] [Amreshwar Pratap Sahi, J.]