Atar Singh vs State Of U.P.& Others

Citation : 2016 Latest Caselaw 3709 ALL
Judgement Date : 4 July, 2016

Allahabad High Court
Atar Singh vs State Of U.P.& Others on 4 July, 2016
Bench: Surya Prakash Kesarwani



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- FIRST APPEAL No. - 124 of 2009
 

 
Appellant :- Atar Singh
 
Respondent :- State Of U.P.& Others
 
Counsel for Appellant :- Surendra Tewari,Madan Mohan
 

 
Hon'ble Surya Prakash Kesarwani,J.

Allowed.

For judgment, see my judgment of date passed in First Appeal No.139 of 2009 (Pradeep Kumar and others v. State of U.P. and others ).

Order Date :- 4.7.2016 Ak/