Allahabad High Court
Munna Lal And Another vs State Of U.P. And Another on 15 December, 2016
Bench: Alok Kumar Mukherjee
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 23 Case :- APPLICATION U/S 482 No. - 6626 of 2015 Applicant :- Munna Lal And Another Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Pawan Shukla,Udai Chandani Counsel for Opposite Party :- Govt. Advocate,Arun Kumar Shukla Hon'ble Alok Kumar Mukherjee, J.
Learned counsel for the applicants prays for and is granted two weeks to file rejoinder affidavit.
List immediately thereafter.
Order Date :- 15.12.2016.
Vinod.