Danish vs State Of U.P.

Citation : 2016 Latest Caselaw 7555 ALL
Judgement Date : 14 December, 2016

Allahabad High Court
Danish vs State Of U.P. on 14 December, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 43510 of 2016
 

 
Applicant :- Danish
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shrikant Singh Yadav,Shivajee Srivastava
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Naheed Ara Moonis, J.

Let counter affidavit be filed within three weeks by the learned A.G.A.

Rejoinder affidavit may be filed within a week thereafter.

List in the week commencing 23rd January, 2017.

Order Date :- 14.12.2016.

Vinod.