Allahabad High Court
Dilip Kumar vs State Of U.P. on 8 December, 2016
Bench: Naheed Ara Moonis
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 46 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 43010 of 2016 Applicant :- Dilip Kumar Opposite Party :- State Of U.P. Counsel for Applicant :- Arvind Singh Sengar Counsel for Opposite Party :- G.A. Hon'ble Naheed Ara Moonis, J.
Let counter affidavit be filed within three weeks by the learned A.G.A.
Rejoinder affidavit may be filed within a week thereafter.
List in the week commencing 16th January, 2017.
Order Date :- 08.12.2016.
Vinod.