Allahabad High Court
Ramji Shao And 6 Ors. vs State Of U.P. And Another on 1 December, 2016
Bench: Alok Kumar Mukherjee
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 23 Case :- APPLICATION U/S 482 No. - 44708 of 2014 Applicant :- Ramji Shao And 6 Ors. Opposite Party :- State Of U.P. And Another Counsel for Applicant :- K.K. Dwivedi,Manoj Kumar Counsel for Opposite Party :- Govt. Advocate Hon'ble Alok Kumar Mukherjee,J.
Sri Kamlesh Kumar Dwivedi, learned counsel for the applicants, Sri Anand Kumar Mishra holding brief of Sri Rajiv Kumar, learned counsel for opposite party no. 2 and learned A.G.A for the State are present.
Learned counsel for the applicants prays for and is granted three weeks' and no more time to file rejoinder affidavit.
List on 19th January, 2017.
Interim order, if any is extended till the next date of listing.
Order Date :- 01.12.2016.
Vinod.