Allahabad High Court
Bhojendra Pratap Singh And 7 ... vs Union Of India And 2 Others on 22 August, 2016
Bench: Tarun Agarwala, Vipin Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT - C No. - 6425 of 2016 Petitioner :- Bhojendra Pratap Singh And 7 Others Respondent :- Union Of India And 2 Others Counsel for Petitioner :- Praveen Kumar,Pradeep Kumar Counsel for Respondent :- Sudhir Bharti Hon'ble Tarun Agarwala,J.
Hon'ble Vipin Sinha,J.
Writ petition is allowed.
For orders, see order of date passed in Civil Misc. Writ Petition No.4035 of 2016, Asha Ram and others Vs. Union of India & others.
Order Date :- 22.8.2016 MAA/-
(Vipin Sinha,J.) (Tarun Agarwala,J.)