Allahabad High Court
Anil Tulsiyani & Others vs State Of U.P. on 5 August, 2016
Bench: Naheed Ara Moonis
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- APPLICATION U/S 482 No. - 8493 of 1993 Applicant :- Anil Tulsiyani & Others Opposite Party :- State Of U.P. Counsel for Applicant :- A.K.Verma,D.S.Mishra,Vishnu Gupta Counsel for Opposite Party :- AGA Hon'ble Naheed Ara Moonis,J.
A request has been made on behalf of Shri Vishnu Gupta, learned counsel for the applicants that the case may be adjourned for the day. The case has been listed peremptorily today.
On earlier occasion the case was adjourned on the request of learned counsel for the applicants.
The petition pertains to the year of 1993 and it cannot be kept pending for years together.
Let the case be put up on 11.8.2016 peremptorily. In case any counsel fails to argue the case on the next date of listing, the Court will proceed to pass the order.
Order Date :- 5.8.2016 RU