Allahabad High Court
Amar Singh vs Ranpal Singh And Others on 4 April, 2016
Bench: Pramod Kumar Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- CIVIL REVISION No. - 14 of 2013 Revisionist :- Amar Singh Opposite Party :- Ranpal Singh And Others Counsel for Revisionist :- Yogendra Kumar Srivastava,Deepak Kumar Kulshrestha Counsel for Opposite Party :- Adil Jamal,Harish Chandra,Jamal Ali,Nisheeth Yadav,Raj Kumar Hon'ble Pramod Kumar Srivastava,J.
List this case in the next cause list.
Order Date :- 4.4.2016 Sanjeev