Manoj Kumar Sharma & Another vs State Of U.P. & Others

Citation : 2015 Latest Caselaw 2832 ALL
Judgement Date : 30 September, 2015

Allahabad High Court
Manoj Kumar Sharma & Another vs State Of U.P. & Others on 30 September, 2015
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - A No. - 64489 of 2008
 

 
Petitioner :- Manoj Kumar Sharma & Another
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Pradeep Verma,Babita Upadhyay
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

This writ petition has been listed under the heading "Group of Cases Likely to be Infructuous (Without Objection)". Learned counsel for the petitioner has marked this matter as surviving.

Accordingly and on his request, let this matter be posted before the appropriate Bench after two weeks.

Order Date :- 30.9.2015 Arun K. Singh