Allahabad High Court
Manoj Kumar Sharma & Another vs State Of U.P. & Others on 30 September, 2015
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- WRIT - A No. - 64489 of 2008 Petitioner :- Manoj Kumar Sharma & Another Respondent :- State Of U.P. & Others Counsel for Petitioner :- Pradeep Verma,Babita Upadhyay Counsel for Respondent :- C.S.C. Hon'ble Yashwant Varma,J.
This writ petition has been listed under the heading "Group of Cases Likely to be Infructuous (Without Objection)". Learned counsel for the petitioner has marked this matter as surviving.
Accordingly and on his request, let this matter be posted before the appropriate Bench after two weeks.
Order Date :- 30.9.2015 Arun K. Singh