Allahabad High Court
Sharad Kumar Chaubey S/O Late ... vs State Of U.P. & Others on 30 September, 2015
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- WRIT - A No. - 6681 of 2009 Petitioner :- Sharad Kumar Chaubey S/O Late Vijay Nath Chaubey Respondent :- State Of U.P. & Others Counsel for Petitioner :- M.P. Gupta,Avanish Kr.Srivastava,R.K.Gupta,R.S.Singh,S.K.Singh,S.K.Srivastava,Surya Kr.Srivastava Counsel for Respondent :- C.S.C.,A.K.Singh Hon'ble Yashwant Varma,J.
This writ petition has been listed under the heading "Group of Cases Likely to be Infructuous (Without Objection)". Learned counsel for the petitioner has marked this matter as surviving.
Accordingly and on his request, let this matter be posted before the appropriate Bench after two weeks.
Order Date :- 30.9.2015 Arun K. Singh