Rizwana Bano vs State Of U.P. & Ors.

Citation : 2015 Latest Caselaw 2822 ALL
Judgement Date : 30 September, 2015

Allahabad High Court
Rizwana Bano vs State Of U.P. & Ors. on 30 September, 2015
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - A No. - 38460 of 2010
 

 
Petitioner :- Rizwana Bano
 
Respondent :- State Of U.P. & Ors.
 
Counsel for Petitioner :- Bhola Nath Yadav,Arvind Kumar Singh,Vinod Kumar Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

This writ petition has been listed under the heading "Group of Cases Likely to be Infructuous (Without Objection)". Learned counsel for the petitioner has marked this matter as surviving.

Accordingly and on his request, let this matter be posted before the appropriate Bench after two weeks.

Order Date :- 30.9.2015 Arun K. Singh