Allahabad High Court
Sunil Kumar Tiwari vs State Of U.P. And Others on 30 September, 2015
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- WRIT - A No. - 64539 of 2008 Petitioner :- Sunil Kumar Tiwari Respondent :- State Of U.P. And Others Counsel for Petitioner :- R.C. Dwivedi Counsel for Respondent :- C.S.C. Hon'ble Yashwant Varma,J.
This writ petition has been listed under the heading "Group of Cases Likely to be Infructuous (Without Objection)". Learned counsel for the petitioner has marked this matter as surviving.
Accordingly and on his request, let this matter be posted before the appropriate Bench after two weeks.
Order Date :- 30.9.2015 Arun K. Singh