Allahabad High Court
Ram Prasad Yadav vs State Of U.P. Thru' Prin. Secry., ... on 28 September, 2015
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- WRIT - A No. - 69495 of 2006 Petitioner :- Ram Prasad Yadav Respondent :- State Of U.P. Thru' Prin. Secry., Panchayat And Others Counsel for Petitioner :- Devendra Dahma,Dr.G.S.D.Mishra,H.N.Pandey,Saroj Kumar Singh Counsel for Respondent :- C.S.C.,J.P. Singh Hon'ble Yashwant Varma,J.
Learned counsel for the petitioner has not responded even in the revised call. Sri J.P. Singh has appeared for the contesting respondent.
This matter shall stand passed over for today to be listed again in the next cause list before the appropriate Court.
Order Date :- 28.9.2015 Arun K. Singh