HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- CONTEMPT No. - 206 of 2015 Applicant :- Badri Nath Dixit Opposite Party :- O.P. Verma Director Technical Education Kanpur & Anr. Counsel for Applicant :- D.K.Singh Chauhan Hon'ble Dr. Devendra Kumar Arora,J.
An application for impleadment has been filed for impleading Ms. Monika S.Garg, Principal Secretary, Technical Education, Government of U.P. as respondent no.3 in the petition.
Counsel for the applicant submits that when Ms. Monika S.Garg, Principal Secretary, Technical Education, Government of U.P. he gave a representation together with the copy of the order passed by the writ court for compliance on 15th and 18th September, 2015 through registered post but till date no action has been taken.
On due consideration, the application is allowed. Counsel for the applicant is permitted to make necessary corrections in the body of the petition and take necessary steps.
Issue notice to the newly impleaded respondent returnable at an early.
Registry shall take immediate steps.
Order Date :- 28.9.2015 MH/-