Allahabad High Court
Ramu Khangar vs State on 24 September, 2015
Bench: Vipin Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 52 Case :- JAIL APPEAL No. - 1432 of 2010 Appellant :- Ramu Khangar Respondent :- State Counsel for Appellant :- From Jail Counsel for Respondent :- AGA Hon'ble Vipin Sinha,J.
Sri Sarvesh Kumar Dubey is appointed as Amicus Curiae in this case on behalf of the appellant.
Office to supply a copy of documents and paper book to Sri Sarvesh Kumar Dubey learned amicus curiae for the appellant.
List after one month.
Order Date :- 24.9.2015 Ishan