Allahabad High Court
Munshi Ram vs State on 24 September, 2015
Bench: Vipin Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 52 Case :- CRIMINAL APPEAL No. - 738 of 1991 Appellant :- Munshi Ram Respondent :- State Counsel for Appellant :- A.R.B. Kher,S. Ambwani Counsel for Respondent :- AGA Hon'ble Vipin Sinha,J.
Issue notice to the appellant to engage another counsel.
Steps be taken immediately.
List after one month along with Government Appeal No. 1593 of 1991.
Order Date :- 24.9.2015 Ishan